Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in The M.P. Municipalities (Budget Estimates) Rules, 1962

(5)Particulars regarding nature and cost of works, for which provision is made under heads other than "C-Public Health and Convenience-II-Public Works" should be given separately in the Form.