Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(j) in The Indian Easements Act, 1882

(j)A, the owner of two adjoining buildings, sells one to B, and the other to C. C is entitled to lateral support from Bs building, and B is entitled to lateral support from Cs building.