Customs, Excise and Gold Tribunal - Bangalore
M/S Accumac Machine Tools Pvt. Ltd., ... vs The Commissioner Of Central Excise, ... on 17 September, 2001
ORDER Shri Brahma Deva, Member (J)
1. Case called. None appeared on behalf of the appellants nor I find any request for an adjournment. It appears that the party is not interested in pursuing the case. Accordingly the appeal is dismissed for non-prosecution.
(Pronounced & dictated in the open court)