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Himachal Pradesh High Court

Roop Lal And Another vs Seva Singh And Another on 25 February, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Roop Lal and another Versus Seva Singh and another .

RFA No.563 of 2011 25.02.2022 Present: Ms. Amita Chandel, Advocate vice Ms. Anaida Kuthiala, Advocate, for the appellants.

Ms. Devyani Sharma, Advocate, for the respondents.

At the request of learned vice counsel appearing for the appellants, list after four weeks.


                                                      Jyotsna Rewal Dua

             February 25, 2022                              Judge
                   Mukesh








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