Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 347B(1)] [Section 347B] [Entire Act] NCT Delhi - Subsection Section 347B(1)(f) in The Delhi Municipal Corporation Act, 1957 (f)an order sanctioning or refusing to sanction the erection of any building or the execution of any work under section 336;