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[Cites 0, Cited by 5] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1) in Andhra Pradesh Shops and Establishments Act, 1988

(1)The wages of an employee shall be paid to him without deduction of any kind except those authorised by or under this Act.Explanation. - Every payment made by an employee to the employer shall, for the purposes of this Act, be deemed to be a deduction from wages.