Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 589] [Entire Act] Union of India - Section Section 110 in The Code of Civil Procedure, 1908 110. Value of subject-matter .- [ Omitted by the Code of Civil Procedure (Amendment) Act , 1973 (49 of 1973), section 3 (w.e.f.29-11-1973).]
