Delhi High Court - Orders
Shaheed Captain D. K. Khola College Of ... vs National Council For Teacher Education ... on 9 September, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13333/2019
SHAHEED CAPTAIN D. K. KHOLA COLLEGE OF EDUCATION
AND ANR. ..... Petitioner
Through Mr.Amitesh Kumar, Ms.Priti
Kumari, Ms.Binisha Mohanty,Advs.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR
..... Respondent
Through Mr. Tushar Mehta, SG Mr.Shivam
Singh, Mr.Harpreet Singh Gupta, Mr.Jaideep
Khanna, Mr.Sahil Raveen,Mr.Udian Sharma,
Ms.Arunima Dwivedi, Standing Counsel, NCTE.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 09.09.2020 This hearing is conducted through video conferencing. I have heard learned counsel for the petitioner in part. For balance arguments of learned counsel for petitioner list on 14.09.2020 at the End of the Board.
JAYANT NATH, J SEPTEMBER 09, 2020 n