Madras High Court
S.Selvam vs Mr.P.W.C.Davidar on 23 October, 2018
Author: S.Vaidyanathan
Bench: S.Vaidyanathan
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 23.10.2018
CORAM
THE HON'BLE JUSTICE S.VAIDYANATHAN
Contempt Petition (MD) No.682 of 2018
in
W.P.(MD) No.13053 of 2017
S.Selvam ... Petitioner/Petitioner
-vs-
1. Mr.P.W.C.Davidar, I.A.S.,
The Government of Tamil Nadu,
Rep. By its Secretary to Government,
Transport Department, Secretariat,
Fort St.Geoge, Chennai-9.
2. Mr.Ravindran,
The Managing Director,
Tamil Nadu State Transport Corporation (Kumbakonam) Ltd.,
Railway Station Road, Kumbakonam,
Thanjavur District.
3. Mr.Elangovan,
The General Manager,
Tamil Nadu State Transport Corporation (Kumbakonam) Ltd.,
Periyamilaguparai, Trichy.
4. Mr.Muniappan,
The Administrator,
Tamil Nadu State Transport Corporation Employees' Pension Fund Trust,
Thiruvalluvar House, Pallavan Salai,
Chennai-2. ... Respondents/Contemnors
Prayer: Petition filed under Section 11 of the Contempt of Courts Act, 1971 to
initiate contempt proceedings against the Contemnors / Respondents and
punish them fro their wilful disobedience of the order of the Hon'ble High
Court in W.P.(MD) No.13053 of 2017 dated 14.07.2017.
http://www.judis.nic.in
2
For Petitioner : Mr.A.Rahul
For R2 & R3 : Mr.D.Sivaraman
*****
ORDER
This contempt petition has been filed for punishing the respondents for having not obeyed the order of this Court dated 14.07.2017 passed in W.P.(MD) No.13053 of 2017.
2. When the matter is taken up for hearing, it is represented by the learned counsel for the petitioner that the order has been duly complied with and therefore, the petition may be closed.
3.In view of the above submission, this Contempt Petition is closed. No costs.
23.10.2018 ar http://www.judis.nic.in 3 To:
1. Mr.P.W.C.Davidar, I.A.S., The Government of Tamil Nadu, Rep. By its Secretary to Government, Transport Department, Secretariat, Fort St.Geoge, Chennai-9.
2. Mr.Ravindran, The Managing Director, Tamil Nadu State Transport Corporation (Kumbakonam) Ltd., Railway Station Road, Kumbakonam, Thanjavur District.
3. Mr.Elangovan, The General Manager, Tamil Nadu State Transport Corporation (Kumbakonam) Ltd., Periyamilaguparai, Trichy.
4. Mr.Muniappan, The Administrator, Tamil Nadu State Transport Corporation Employees' Pension Fund Trust, Thiruvalluvar House, Pallavan Salai, Chennai-2.
http://www.judis.nic.in 4 S.VAIDYANATHAN,J., ar Contempt Petition (MD) No.682 of 2018 in W.P.(MD) No.13053 of 2017 23.10.2018 http://www.judis.nic.in