Bombay High Court
Shahed Kamal And Anr vs M/S A. Surti Developers Pvt Ltd. And Anr on 7 July, 2021
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
28. WP 2099-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 2099 OF 2021
Shahed Kamal and Ors. ...Petitioners
Versus
M/s. Surti Developers Pvt.Ltd. and Anr. ...Respondents
Mr. Ajay Panicker i/b Ajay Law Associates for the Petitioners.
Mr. Aabad Ponda, Senior Advocate, Mr. Firoz Bharucha i/b Mr. Yatin
Nagin Shah and Mr. Sampat Chhawchharia for the Respondent No.1.
Mr. S.S.Hulke, A.P.P for the Respondent No.2-State.
CORAM : REVATI MOHITE DERE, J.
DATE : 7th JULY, 2021 (Through Video Conferencing) P.C. :
1. Mr. Ponda, learned senior Counsel appearing for the Respondent No.1 seeks time to file an affidavit in reply.
2. Stand over to 29th July, 2021. Affidavit in reply to be filed in the Registry and a copy thereof be served on the learned Counsel for the petitioners.
REVATI MOHITE DERE, J.
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