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Bombay High Court

Shahed Kamal And Anr vs M/S A. Surti Developers Pvt Ltd. And Anr on 7 July, 2021

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                                          28. WP 2099-2021.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CRIMINAL APPELLATE JURISDICTION
                         CRIMINAL WRIT PETITION NO. 2099 OF 2021


            Shahed Kamal and Ors.                                 ...Petitioners
                 Versus
            M/s. Surti Developers Pvt.Ltd. and Anr.               ...Respondents

            Mr. Ajay Panicker i/b Ajay Law Associates for the Petitioners.

            Mr. Aabad Ponda, Senior Advocate, Mr. Firoz Bharucha i/b Mr. Yatin
            Nagin Shah and Mr. Sampat Chhawchharia for the Respondent No.1.

            Mr. S.S.Hulke, A.P.P for the Respondent No.2-State.


                                            CORAM : REVATI MOHITE DERE, J.

DATE : 7th JULY, 2021 (Through Video Conferencing) P.C. :

1. Mr. Ponda, learned senior Counsel appearing for the Respondent No.1 seeks time to file an affidavit in reply.
2. Stand over to 29th July, 2021. Affidavit in reply to be filed in the Registry and a copy thereof be served on the learned Counsel for the petitioners.

REVATI MOHITE DERE, J.

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