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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(iii) in Punjab Jail Manual, 1996

(iii)Deputy Superintendent shall be incharge of a Sub Jail, who shall be vested with the powers of Superintendent Jail and will be assisted by a Sub Assistant Superintendent Jail, Head Warder, Warders, a clerk and class IV staff as sanctioned by the State Government from time to time;