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[Cites 0, Cited by 0] [Section 12AB(1A)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(1A)(ii) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(ii)furnishes to the donor, a certificate specifying the amount of donation in such manner, containing such particulars and within such time from the date of receipt of sum, as may be prescribed.";
(X)in section 35AC, with effect from the 1st day of November, 2020,-