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State of Rajasthan - Section

Section 25 in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

25. House Rent allowance.

- House Rent Allowance will be admissible to the employees of the Corporation at places and rates specified by the State Government for its employees from time to time. It will however, be open to the Board of Directors to sanction house rent allowance at other localities also at rates as may be prescribed.