Section 20 in The Punjab Co-operative Societies Rules, 1963
20. Maintenance of register of members. [Section 85 (2) (xvi)]
- Every Co- operative Society shall maintain a register of members showing-(a)the name, address and occupation of each member, and a statement of shares held by him;(b)the date on which the member's name was entered in the register;(c)the date on which any person ceased to be a member;(d)the nominees appointed by a member.
