Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43B(1)] [Section 43B] [Entire Act] State of Karnataka - Subsection Section 43B(1)(a) in The Karnataka Excise Act, 1965 (a)is given a notice in writing informing him the grounds on which it is proposed to confiscate such property;