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[Cites 0, Cited by 0] [Section 33J(2)] [Section 33J] [Entire Act]

State of Jharkhand - Subsection

Section 33J(2)(v) in Jharkhand Agricultural Produce Markets Act, 2000

(v)to publish annually at the close of the year, its progress report, balance sheet and statement of assets and liabilities and send copies thereof to each member of the Board;