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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(3) in Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960

(3)The power of compulsory purchase given by this section shall not extend to any image or symbol actually used for bonafide religious observances.Principles of Compensation.