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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Uttarakhand - Subsection

Section 88(2)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)the forms in which applications and appeals shall be filed under section 84 and the amount of court-fee, if any, to be paid on applications and memorandum of appeal;