Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Bihar - Subsection Section 111(3) in The Bihar irrigation Act, 1997 (3)by pasting a copy of the notice or order at the Panchayat Office, if no such Panchayat Office be found, on some conspicuous place of the said village.
