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Madhya Pradesh High Court

Sonu vs Malkhan Singh on 22 November, 2017

        THE HIGH COURT OF MADHYA PRADESH
                   MA-993-2017
                 (SONU Vs MALKHAN SINGH)


1
Gwalior, Dated : 22-11-2017
     Shri P.L. Kushwah, learned counsel for the
appellant.
     Issue notice of I.A.No.4436/2017 to the
respondents on payment of process fee within seven

days by RAD as well as ordinary mode. Notice be made returnable within six weeks.

(ANAND PATHAK) JUDGE Anil*