Madhya Pradesh High Court
Sonu vs Malkhan Singh on 22 November, 2017
THE HIGH COURT OF MADHYA PRADESH
MA-993-2017
(SONU Vs MALKHAN SINGH)
1
Gwalior, Dated : 22-11-2017
Shri P.L. Kushwah, learned counsel for the
appellant.
Issue notice of I.A.No.4436/2017 to the
respondents on payment of process fee within seven
days by RAD as well as ordinary mode. Notice be made returnable within six weeks.
(ANAND PATHAK) JUDGE Anil*