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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(j) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(j)the Insurance Regulatory and Development Authority guidelines bearing reference no. IRDA/HLT/REG/CIR/50/07/206 dated 297 July 206 on Product Filing in Health Insurance Business.