Jharkhand High Court
Ram Krishna Dubey vs The State Of Jharkhand & Others on 19 November, 2019
Author: Anant Bijay Singh
Bench: Anant Bijay Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 2542 of 2009
Ram Krishna Dubey ..... Petitioner
Versus
The State of Jharkhand & Others ..... Respondents
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CORAM: HON'BLE MR. JUSTICE ANANT BIJAY SINGH
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For the Petitioner : None. For the Respondent No. 5 : Mr. Binit Chandra, A.C. to Mr. S.P. Roy, Advocate
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18/Dated: 19/11/2019 On repeated calls, nobody appeared on behalf of the petitioner.
However, learned counsel for the respondent no. 5 is present.
Accordingly, this writ application is dismissed for non- prosecution.
(Anant Bijay Singh, J.) Sunil/