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Jharkhand High Court

Ram Krishna Dubey vs The State Of Jharkhand & Others on 19 November, 2019

Author: Anant Bijay Singh

Bench: Anant Bijay Singh

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                W.P. (S) No. 2542 of 2009

Ram Krishna Dubey                          .....   Petitioner
                        Versus
The State of Jharkhand & Others              ..... Respondents
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CORAM: HON'BLE MR. JUSTICE ANANT BIJAY SINGH

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For the Petitioner : None. For the Respondent No. 5 : Mr. Binit Chandra, A.C. to Mr. S.P. Roy, Advocate

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18/Dated: 19/11/2019 On repeated calls, nobody appeared on behalf of the petitioner.

However, learned counsel for the respondent no. 5 is present.

Accordingly, this writ application is dismissed for non- prosecution.

(Anant Bijay Singh, J.) Sunil/