Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (1)Where corrosive an caustic substances are handled or stored special precautions shall be taken to prevent damage to the containers and render any spillage harmless.
