Section 4(j) in Kerala Water Supply and Sewerage Act, 1986
(j)[ An Accounts Member. who shall be a qualified Chartered Accountant having a minimum of 15 years of experience in responsible position in a reputed commercial organization or public sector undertaking or who shall be a member of the Accounts, Service of the Central Government appointed by the Government.] [Inserted by Act No. 6 of 1993, dated 2.3.1993.]
