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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(1) in The M.P. Janpad Panchayats (Accounts) Rules, 1999

(1)For all the grants received by the Panchayat a separate grant-wise receipt account shall be maintained in the General Ledger. Similarly, separate, account for the expenditure incurred out of each such grant shall be kept in the General Ledger under appropriate head.