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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2)(v) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964

(v)date on which land was acquired or building, re-building or enlargement was completed;