Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 77 in Kerala Survey and Boundaries Rules, 1964 77. Provisions of section 9,10 and 13 to be followed before finalizing survey in minor circuits. - Before the survey of minor circuits is made final, the provisions of sections 9,10 and 13 shall be followed.
