Allahabad High Court
Bal Kishun And 2 Others vs State Of U.P. And 7 Others on 11 April, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 16187 of 2016 Petitioner :- Bal Kishun And 2 Others Respondent :- State Of U.P. And 7 Others Counsel for Petitioner :- Siddharth Khare,Ashok Khare Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
As prayed by learned counsel for the petitioner, tag this writ petition with Writ Petition No.14133 of 2016 (Chhatrapal and others v. State of U.P. and others).
Learned Standing Counsel may seek instruction in the meantime.
Order Date :- 11.4.2016 AU