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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(11) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(11)"basement or cellar" means lower storey of a building not less than 0.9 metres and not more than 1.2 metres above the ground level;