Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 22 in Andhra Pradesh Farmers Management of Irrigation Systems Rules 22. Facilities to women electors. - Special facilities in accordance with the instructions, if any, issued by Election Authority in that behalf may be accorded to women elector.
