Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(j) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989

(j)the probation and training of Government servants and the conditions of their confirmation in service;