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State of Madhya Pradesh - Section

Section 21 in The M.P. Motoryan Karadhan Rules, 1991

21. Preservation and elimination of records, etc.

- The Transport Commissioner, with the prior approval of the State Government, shall issue instructions for proper custody, preservation and elimination of various documents and records prescribed under the Act and these rules, and all such documents and records shall be preserved and eliminated in accordance with such instructions.[Form-A] [Substituted by Notification No. F. 16-5-92-VIII, dated 11-10-1992.][See sub-rule (1) of Rule 5]Declaration in Respect of non-Transport VehiclesBefore the Taxation Authority...