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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(5)(ii) in The Hemchandracharya North Gujarat University Act, 1986

(ii)the Executive Council, before passing any such Statute taken into consideration of its own motion, shall ascertain and consider the views of the officer, authority or Board concerned.