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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Kerala Administrative Tribunal (Procedure) Rules, 2010

(2)The application under sub-rule (1) shall be presented in triplicate sets in a paper-book form along with one empty file size envelope bearing full address of the respondent:Provided that where the number of respondents is more than one, as many extra copies of the application in paper-book form as number of respondents together with required number of empty file size envelopes bearing the full address of each respondent shall be furnished by the applicant.