Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(1) in Usha Martin University, Jharkhand Act, 2012

(1)The Board of Governors shall consist of the Following, namely: -
(a)The Chancellor.
(b)The Vice-Chancellor.
(c)A nominee of the UGC.
(d)Three persons nominated by the Sponsor.
(f)Two educationists of repute to be nominated by the visitor.
(g)Two academicians to be nominated by the Chancellor.