Gauhati High Court
Shree Shakambari Ferro Alloys Pvt. Ltd vs The State Of Assam And 4 Ors on 25 February, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010006622019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/327/2019
SHREE SHAKAMBARI FERRO ALLOYS PVT. LTD
HAVING ITS OFFICE AT SHUBHAM CLINIC, RG BARUAH ROAD,
GUWAHATI-24 AND HAVING FACTORY AT VILLAGE RIWIANG WEST
KHASHI HILLS MEGHALAYA, REP. BY SHRI ARUN KUMAR VERMA.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-
781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI - 781006.
3:PRINCIPAL CHIF CONSERVATOR OF FOREST (LEGAL)
AND HEAD OF FOREST FORCE
ASSAM-36.
4:DIVISIONAL FOREST OFFICER
GOLAGHAT DIVISION
GOLAGHAT
ASSAM
5:RANGE OFFICER
GOLAGHAT RANGE
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GOLAGHAT DIVISION
ASSA
Advocate for the Petitioner : MR. S AGARWAL
Advocate for the Respondent : SC, FOREST
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 25-02-2022 Heard Mr. S.K. Saha, learned counsel for the petitioner and Mr. A. Baruah, learned Standing Counsel, Environment & Forest Department for all the respondents.
By this writ petition under Article 226 of the Constitution of India, the petitioner has assailed a notification bearing no. FRE-118/2014/201 dated 06.03.2017 issued under the hand of the respondent no. 2.
The learned counsel for the parties have submitted that the said notification was assailed in a batch of writ petitions, W.P.[C] no. 3140/2017 [Riangdo Veneers Pvt. Ltd. vs. The State of Assam and 4 others] and other writ petitions. The said batch of writ petitions have already been disposed of by an order dated 27.09.2019 and the direction made therein in Paragraph 28 also covers the case of this writ petitioner.
In the above view of the matter, this writ petition stands disposed of in terms of the directions made in the order dated 27.09.2019 passed in W.P.[C] no. 3140/2017 [Riangdo Veneers Pvt. Ltd. vs. The State of Assam and 4 others] and other writ petitions.
JUDGE Comparing Assistant