Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 43 in The Rajasthan Municipalities Accounts Rules, 1963

43. Procedure regarding execution of works.

- The procedure as regards invitation of tenders, execution of work departmentally running payments, completion report, final payments etc., shall be adopted as obtaining in the Public Works Department of Rajasthan.