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[Cites 0, Cited by 0] [Section 3(17)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(17)(b) in The Punjab Public Service Commission (Additional Functions) Act, 1955

(b)for any period on and from the 1st November, 1956 to the 31st October, 1966, the Financial Commissioner for the territories of the State of Punjab which immediately before the 1st November, 1966, formed part of that State; and