Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Himachal Pradesh - Subsection Section 79(9) in Himachal Pradesh Waqf Rules, 2016 (9)Final hearing of any matter shall take place before the full Tribunal. Matters other than final hearing may be entertained by a single member or two members in the absence of the third member.
