Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of Karnataka - Subsection

Section 227(2)(d) in Karnataka Panchayat Raj Act, 1993

(d)for the purposes specified in the Act;