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State of Tripura - Section

Section 68 in The Tripura Co-operative Societies Rules, 1976

68. Periodical financial statements to be furnished.

- All registered societies classified by the Registrar as Co-operative Bank or any other bank with a working capital or more than Rs. 50,000 shall submit to that officer a quarterly financial statement in the form specified by the Registrar for the quarters ending 31st March, 30lh June, 30th September, and 31st December not later than 15th April, 15th July, 15th October and 15th January respectively.