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[Section 29]
[Entire Act]
State of Rajasthan - Subsection
Section 29(6) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.
| (i) Number of vacancies | Number of eligible persons to be considered |
| (a) for one vacancy | five eligible person |
| (b) for two vacancies | eight eligible person |
| (c) for three vacancies | ten eligible person |
| (d) for four or more vacancies | three times eligibleperson |