Calcutta High Court
Kolkata - Ii Commissionerate & Others vs M/S. Gobinddeo Glass Works Limited on 2 September, 2009
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
Order Sheet
GA No. 2251 of 2009
APOT No. 317 of 2009
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
Commissioner of Central Excise,
Kolkata - II Commissionerate & Others
Versus
M/s. Gobinddeo Glass Works Limited
For the Appellant : Mr. N. C. Roychoudhury &
Mr. K. K. Maity
For the Respondents : Mr. Nirmal Kumar Choudhury
Before:
The Hon'ble Justice Subhro Kamal Mukherjee And The Hon'ble Justice Tapas Kumar Giri Date: 2nd September 2009 Mr. Nirmal Kumar Choudhury, learned advocate, appears for the assessee-respondent and submits that he shall be filing his vokalatnama by 4th September 2009. Mr. Maity, learned advocate, is requested to hand over a copy of the application to Mr. Choudhury by this week.
Put up this matter on 9th September 2009 under the same heading.
All parties concerned are to act on a signed xerox copy of this order on the usual undertakings.
(Subhro Kamal Mukherjee, J.) (Tapas Kumar Giri, J.) R. Bose A.R.(C.R.)