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Union of India - Section

Section 19 in The First Statutes of the National Institutes of Technology

19. Deans.

(1)The Institute shall establish not more than six Deanships.
(2)The Director shall appoint the Deans with intimation to the Chairperson Board of Governors.
(3)The Dean shall hold his post for two years extendable by one more year.
(4)Only Professors or Associate Professors shall be eligible for becoming Deans.
(5)Broad functions of Deans are enumerated in the Schedule 'C'.