Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Assam - Subsection

Section 46(b) in Rules Having The Force of Law and Executive orders Relating to Forests

(b)a strip of land at least 100 feet wide between the grant and adjoining grants (if any).