Delhi High Court - Orders
M Tech Developers Pvt. Ltd vs National Faceless Assessment Centre, ... on 14 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~S-43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15567/2022 & CM APPLs.48444-48445/2022
M TECH DEVELOPERS PVT. LTD. ..... Petitioner
Through: Mr. Rohit Tiwari, Advocate.
versus
NATIONAL FACELESS ASSESSMENT CENTRE, DELHI & ANR.
..... Respondents
Through: Mr.Abhishek Maratha, Sr.Standing
Counsel for revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 14.11.2022 Learned counsel for the respondents-revenue prays for some time to obtain instructions.
Learned counsel for the petitioner prays for and is permitted to place on record the judgments in support of its submissions within two weeks.
List on 2nd December, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 14, 2022/TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:15.11.2022 18:05:14