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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(b) in Gujarat State Council for Physiotherapy Act, 2011

(b)no institution shall, -
(i)open a new- or higher course of study or training including a postgraduate study or training which would enable a student of such course or training to qualify himself for the award of any recognized Physiotherapy qualification; or
(ii)increase its admission capacity in any course of study or training including a postgraduate studies;