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[Cites 0, Cited by 0] [Section 1039] [Entire Act]

Bengal Presidency - Subsection

Section 1039(ii) in Police Regulations, Bengal , 1943

(ii)When a police officer from British India on deputation to an Indian State is awarded the King's Police and Fire Services Medal in respect of an act of gallantry performed in the State and the Indian State refuses to pay the allowance admissible, it is not incumbent on a Provincial Government to pay the allowance when the officer reverts to his province.