Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6)(ii) in The Punjab State Council for Agricultural Education Act, 2017

(ii)has been convicted by a Court of Law for an offence involving moral turpitude or has otherwise become insane or of unsound mind; or