Chattisgarh High Court
Manoj Markam @ Mannu vs State Of Chhattisgarh 59 ... on 11 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 9363 of 2018
Manoj Markam @ Mannu Versus State Of Chhattisgarh
1
11-12-2018Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi